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Kar. HC to Prison Authority: Consider Plea to Release Murder Convict on Parole for Marriage - (04 Apr 2023)

CRIMINAL

Karnataka High Court has directed prison authorities to consider a plea filed by a woman for release of a murder convict on parole from the forenoon of 05.04.2023, till the evening of 20.04.2023, for their marriage.

Tags : KARNATAKA HIGH COURT   PAROLE   MURDER CONVICT   MARRIAGE  

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