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Surat Court Grants Bail to Rahul Gandhi in ‘Modi Surname Remark Case’ - (04 Apr 2023)

CRIMINAL

Surat Session Court has granted bail (till disposal of his appeal) to Rahul Gandhi in “why all thieves share the Modi surname” remark defamation case.

Tags : SURAT COURT   BAIL   RAHUL GANDHI   MODI SURNAME REMARK  

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