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Alibag Court Discharges Narayan Rane in Case Over 'Slap' Remark Against Uddhav Thackeray - (03 Apr 2023)

CRIMINAL

Alibag Court while discharging Union Minister Narayan Rane in case vver 'Slap' remark against Uddhav Thackeray, has held that language used by Narayan Rane was unparliamentary, but did not amount to criminal intimidation or promoting enmity between two groups.

Tags : ALIBAG COURT   NARAYAN RANE   SLAP REMARK   UDDHAV THACKERAY  

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