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Bom HC Stays Felling Of 177 Trees at Aarey Colony - (03 Apr 2023)

ENVIRONMENT

Bombay High Court has restrained Mumbai Metro Rail Corporation from felling 177 trees at Aarey Forest without MMRCL seeking a clarification from the Supreme Court, as the same is beyond the liberty granted by the Apex Court which granted permission to the extent of 84 trees.

Tags : BOMBAY HIGH COURT   MUMBAI METRO RAIL   AAREY COLONY   TREE  

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