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Delhi Court: Manish Sisodia 'Architect of Criminal Conspiracy' in Liquor Policy Scam - (03 Apr 2023)

CRIMINAL

Rouse Avenue District Court, Delhi while denying bail to former Deputy Chief Minister of Delhi Manish Sisodia in liquor policy scam case, observed that Manish Sisodia can be prima facie held to be architect of the criminal conspiracy.

Tags : ROUSE AVENUE DISTRICT COURT   MANISH SISODIA   LIQUOR POLICY SCAM   BAIL  

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