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Ker. Lok Ayukta Refers Complaint Against Chief Minister & Ors. In CMDRF Misuse Case to Full Bench - (31 Mar 2023)

CRIMINAL

Kerala Lokayukta has referred the complaint against Chief Minister Pinarayi Vijayan and former Ministers in misuse of amount in Chief Minister Disaster Relief Fund (CMDRF) case to a Full Bench comprising Lok Ayukta and both Upa-Lok Ayuktas.

Tags : KERALA LOKAYUKTA   CHIEF MINISTER DISASTER RELIEF FUND   FULL BENCH  

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