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SC: Court Can’t Prescribe Qualification/Declare Equivalency of a Course - (30 Mar 2023)

SERVICE

Supreme Court while observing that courts would not prescribe qualification and/or declare equivalency of a course, has held that until and unless rule itself prescribes the courts would not supplement its views or substitute its views to that of expert bodies.

Tags : SUPREME COURT   EQUIVALENCY   QUALIFICATION  

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