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JKL HC: No Fresh Construction Activities in Sonamarg - (30 Mar 2023)

CIVIL

Jammu and Kashmir and Ladakh High Court while noting that its earlier clarification order with respect to renovation and repairs was being misconstrued, has imposed a fresh blanket ban on carrying out construction activities within the peripheries of famous tourist destination Sonamarg.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   SONAMARG   BLANKET BAN   CONSTRUCTION  

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