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SC: Why Can’t States Develop Mechanism to Stop Hate Speech? - (30 Mar 2023)

CRIMINAL

Supreme Court while stating its concerns over failure of authorities to take prompt action against instances of hate speech, has observed that State is impotent, State is powerless; it does not act in time. Why do we have a State at all if it is remaining silent?

Tags : SUPREME COURT   HATE SPEECH   MECHANISM  

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