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SC: Open Ballot System in Rajya Sabha Elections Necessitated to Prevent Cross-Voting - (30 Mar 2023)

CIVIL

Supreme Court while dismissing PIL challenging open ballot system for Rajya Sabha elections has observed that similar issue was examined in Kuldip Nayar v. UOI (MANU/SC/3865/2006) wherein Court held that open ballot system was necessitated to prevent cross-voting & flouting of party discipline.

Tags : SUPREME COURT   OPEN BALLOT SYSTEM   RAJYA SABHA ELECTIONS   CROSS-VOTING  

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