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SC Allows Disbursal of Funds to Depositors from SEBI Sahara Fund - (30 Mar 2023)

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Supreme Court has allowed Centre’s application seeking allocation of ? 5,000 crore out of ? 24,979 crores from SEBI-Sahara Fund to repay the dues of the depositors of the Sahara Group of Cooperative Societies.

Tags : SUPREME COURT   SEBI-SAHARA FUND   SAHARA GROUP   DEPOSITORS  

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