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SC Affirms Centre’s Notification Making E-Filing Mandatory in DRTs & DRATs - (30 Mar 2023)

CIVIL

Supreme Court while affirming notification of the Ministry of Finance which makes e-filing mandatory in DRTs and DRATs, has observed that e-filing not only provides for transparency and efficiency in the administration of justice but also facilitates 24/7 access to justice.

Tags : SUPREME COURT   E-FILING   MANDATORY   DRT   DRAT  

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