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SC Affirms Acquittal of Death Row Convicts in Chhawla Rape-Murder Case - (29 Mar 2023)

CRIMINAL

Supreme Court while dismissing review petitions against acquittal of three persons in 2012 Chhawla Rape-Murder Case, has observed that even if an event which has no nexus to instant case had taken place subsequent to pronouncement of judgment that would not be a ground to entertain review petitions.

Tags : SUPREME COURT   CHHAWLA RAPE-MURDER CASE   REVIEW PETITIONS   ACQUITTAL  

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