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SC to Centre: Provide Details of the Qualification of the Members of Cheetah Task Force - (29 Mar 2023)

ENVIRONMENT

Supreme Court in light of the death of female Cheetah ‘Sasha’, has asked Centre to place on record the details with regard to qualification and experience of members of Cheetah task force and to specify which members possess expertise in Cheetah management.

Tags : SUPREME COURT   CHEETAH TASK FORCE   QUALIFICATION  

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