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Bom. HC: Custodial Torture is Not Official Duty - (28 Mar 2023)

CRIMINAL

Bombay High Court while observing that custodial torture is not official duty and no sanction is required to prosecute police officers in cases of death due to custodial torture has directed Special CBI Court to enhance charges against three police officers from hurt to murder.

Tags : BOMBAY HIGH COURT   CUSTODIAL TORTURE   OFFICIAL DUTY   MURDER  

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