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SC Questions Practice Of Barring Women of Age Group of 10 to 50 Years at Sabarimala - (03 May 2016)

SC has questioned centuries-old practice of barring entry of women between age group of 10 to 50 years to Sabarimala temple in Kerala saying it would test whether "faith and belief" can differentiate among persons of same "denominations".

Tags : SC   SABARIMALA TEMPLE  

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