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SC to Punjab Govt.: Continue Steps to Stop Illegal Transportation of Spurious Liquor - (28 Mar 2023)

CIVIL

Supreme Court while closing proceedings in plea pertaining to issue of large-scale manufacture and sale of illicit liquor in state of Punjab has directed State to continue steps to stop illegal transportation of spurious liquor and illegal bhatthis in the State.

Tags : SUPREME COURT   PUNJAB   ILLEGAL   SPURIOUS LIQUOR  

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