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SC Suggests Meeting Between DCPCR & MWCD to Discuss 2021 Amendment to JJ Act - (28 Mar 2023)

CIVIL

Supreme Court has suggested that meeting be held between Delhi Commission for Protection of Child Rights (DCPCR) and Ministry of Women and Child Development (MWCD) to discuss the issue of 2021 amendments made to Juvenile Justice (Care and Protection) Act 2015 (JJ Act).

Tags : SUPREME COURT   DCPCR   JUVENILE JUSTICE ACT   AMENDMENT  

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