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SC Releases Death Row Convict After 28 Years in Detention - (28 Mar 2023)

CRIMINAL

Supreme Court has released a death row convict after he has been in detention for over 28 years upon finding that even though he was a juvenile at the time of the commission of the offence he was tried as an adult and was sentenced to death.

Tags : SUPREME COURT   DEATH ROW   JUVENILE  

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