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Ker. HC to Forest Dept.: Refrain from Capturing Wild Tusker 'Arikomban' Till March 29 - (27 Mar 2023)

ENVIRONMENT

Kerala High Court has directed Forest and Wildlife Department to refrain from capturing wild tusker 'Arikomban' that had allegedly been foraging in Chinnakana area and causing damage to property in human settlement areas.

Tags : KERALA HIGH COURT   WILD TUSKER   FOREST AND WILDLIFE DEPARTMENT   CAPTURE  

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