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Gau. HC to Assam Govt.: Pay Rs 5 Lakh Compensation to Custodial Death Victim's Wife - (27 Mar 2023)

CRIMINAL

Gauhati High Court has directed Assam Government to pay Rs. 5 lakh as compensation to a woman, whose husband died in jail because timely appropriate and adequate medical facility was not provided to him due to an error of judgment on the part of medical authorities.

Tags : GAUHATI HIGH COURT   ASSAM GOVERNMENT   COMPENSATION   CUSTODIAL DEATH  

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