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SC: To Determine Correctness of Caste Claim, Affinity Test is Not Essential - (24 Mar 2023)

CIVIL

Supreme Court has held that affinity test is not a litmus test to decide a caste name and is not an essential part in the process of the determination of correctness of a caste/tribe name in every case.

Tags : SUPREME COURT   AFFINITY TEST   CASTE CLAIM  

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