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SC to Centre: Play Proactive Role to Resolve Sutlej-Yamuna Canal Dispute Between Punjab & Haryana - (24 Mar 2023)

CIVIL

Supreme Court has urged Central government to play a proactive role in the endeavor made by the neighboring States of Punjab and Haryana to find workable solutions in relation to the Sutlej-Yamuna Link (SYL) canal dispute.

Tags : SUPREME COURT   SUTLEJ-YAMUNA CANAL DISPUTE   PUNJAB   HARYANA  

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