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Delhi HC to DGCA: Constitute Appellate Committee to Hear Appeal Against ‘Unruly Passenger’ Tag - (23 Mar 2023)

CIVIL

Delhi High Court has directed Director General of Civil Aviation (DGCA) to constitute an appellate committee to hear appeal of accused in Air India urination case against airline’s inquiry committee's order designating him as an “unruly passenger”.

Tags : DELHI HIGH COURT   DGCA   AIR INDIA   UNRULY PASSENGER  

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