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Surat Court Convicts Rahul Gandhi in ‘Modi Surname Remark’ Defamation Case - (23 Mar 2023)

CRIMINAL

Surat Court has convicted Rahul Gandhi in a defamation case for his remarks “why all thieves share the Modi surname” made during a political campaign in Karol in April 2019, and sentenced him to two years in jail.

Tags : SURAT COURT   RAHUL GANDHI   DEFAMATION   MODI SURNAME  

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