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All. HC Cancels Bail Granted to Advocate Accused of Sending Obnoxious Messages to Lady Judge - (22 Mar 2023)

CRIMINAL

Allahabad High Court has canceled bail granted by a local court to advocate who has been accused of sending obnoxious messages to a lady judge, and stated that sessions judge ought to have considered fact that such conduct of accused will have a deleterious effect on functioning of judicial system.

Tags : ALLAHABAD HIGH COURT   BAIL   ADVOCATE   LADY JUDGE  

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