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SC to HCs: Respond to Suggestions of Amicus on Expediting Trials in Cases Against MPs/MLAs - (22 Mar 2023)

CRIMINAL

Supreme Court has directed High Courts to respond to suggestions made by amicus curiae Senior Advocate Vijay Hansaria for expediting the trail in the cases against sitting and former MPs/MLAs.

Tags : SUPREME COURT   AMICUS CURIAE   MP/MLAS   SUGGESTIONS  

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