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SC: Can’t Relax Time Limit Under Rule 4(2) of Declaration of Wild Life Stock Rules - (22 Mar 2023)

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Supreme Court has held that the time for making a declaration of the possession of any wild animal or animal article as per the Wild Life Stock Rules 2003 cannot be relaxed.

Tags : SUPREME COURT   TIME LIMIT   DECLARATION OF WILD LIFE STOCK RULES  

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