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Meg. HC to CISF: Indicate Your Readiness on Deployment for Curbing Illegal Coal Mining - (21 Mar 2023)

CIVIL

Meghalaya High Court has directed Central Industrial Security Force (CISF) to indicate within fortnight as to how its deployment can be ensured within four weeks in order to check illegal transportation of coal in the State.

Tags : MEGHALAYA HIGH COURT   CISF   DEPLOYMENT   ILLEGAL COAL MINING  

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