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SC: Centre has Power to Abolish State Administrative Tribunal - (21 Mar 2023)

CIVIL

Supreme Court while dismissing petition filed by Odisha Administrative Tribunal (OAT) Bar Association challenging Orissa High Court's decision which upheld abolition of OAT, has upheld notification issued by Central Government in 2019 to abolish Odisha Administrative Tribunal.

Tags : SUPREME COURT   ODISHA ADMINISTRATIVE TRIBUNAL   ABOLISH  

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