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SC Forms Committee to Oversee Functioning of MCI - (02 May 2016)

SC has constituted a committee of Justice (Retd.) R.M Lodha, Dr. Shiv Sareen of the Institute of Liver and Biliary Sciences (ILBS) and former CAG Vinod Rai to oversee the functioning of Medical Council of India (MCI) regarding entrance tests.

Tags : SC   MCI  

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