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ITAT: Employers Must Deposit Contribution Towards EPF/ESI on Time to Avail IT Deduction - (18 Mar 2023)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Delhi bench has held that employers have to deposit employees' contributions towards EPF/ESI on time to avail of income tax deductions.

Tags : ITAT   EPF/ESI   INCOME TAX DEDUCTIONS   EPF/ESI  

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