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SC: Doctor Can't Be Punished Under Drugs & Cosmetics Act for Storing Small Quantities of Medicines - (17 Mar 2023)

LAW OF MEDICINE

Supreme Court has held that a doctor's act of storing small quantities of medicines will not amount to an offence of unauthorized stocking of medicines under Section 18(c) of Drugs and Cosmetics Act.

Tags : DELHI SUPREME COURT   DRUGS AND COSMETICS ACT  

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