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Delhi HC Directs Filmmaker Vivek Agnihotri To Remain Present In Court On April 10 in 2018 Case - (17 Mar 2023)

CONTEMPT OF COURT

Delhi High Court has directed filmmaker Vivek Agnihotri to remain present before it on April 10 in the 2018 suo motu criminal contempt proceedings initiated against him and several others for remarks against Justice S. Muralidhar.

Tags : DELHI HIGH COURT   VIVEK AGNIHOTRI   CRIMINAL CONTEMPT  

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