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Delhi HC Dismisses Supertech Homebuyers’ Pleas For Stopping Banks From Charging EMIs - (17 Mar 2023)

PROPERTY

Delhi High Court has dismissed Supertech Urban Home Buyers Association (SUHA) Foundation and other home buyer’s petitions seeking directions for financial institutions to not charge the EMIs from them till the delivery of possession of flats by Supertech Limited.

Tags : DELHI HIGH COURT   SUPERTECH URBAN HOME BUYERS ASSOCIATION   SUPERTECH LIMITED  

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