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AP HC: Personal Appearance of Accused Not Necessary At Examination Stage Under Section 251 Cr. PC - (17 Mar 2023)

CRIMINAL

Andhra Pradesh High Court has held that the personal appearance of the accused at the stage of examination under Section 251 of Cr. PC is not required.

Tags : ANDHRA PRADESH   SECTION 251 CR. PC   PERSONAL APPEARANCE  

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