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Delhi Court Grants Bail to Lalu Prasad Yadav in Land for Job Scam Case - (15 Mar 2023)

CRIMINAL

Rouse Avenue Court, Delhi has granted bail to Lalu Prasad Yadav, his wife Rabri Devi and daughter Misa Bharti in the alleged “land for job scam” case.

Tags : ROUSE AVENUE COURT   LAND FOR JOB SCAM CASE   LALU PRASAD YADAV   BAIL  

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