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Meg. HC to State: Identify 'Kingpins' of Illegal Coal Mining - (14 Mar 2023)

MINES AND MINERALS

Meghalaya High Court while hearing a PIL on menace of Illegal Coal Mining in State, has directed State government to identify kingpins of illegal coal mining and take appropriate legal action in the matter.

Tags : MEGHALAYA HIGH COURT   COAL MINING   ILLEGAL   KINGPIN  

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