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SC: Only 10% Seats in Higher Judiciary Can be Filled via Limited Competitive Examination - (14 Mar 2023)

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Supreme Court has directed Madhya Pradesh High Court to comply with directions of Supreme Court in All India Judges’ Association v. UOI (MANU/SC/1120/2010) which directed High Courts to reserve only 10% seats in higher judiciary to be filled up by departmental competitive examination.

Tags : SUPREME COURT   HIGHER JUDICIARY   COMPETITIVE EXAMINATION  

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