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Meghalaya HC to State: Prepare Blueprint to 'Stop Plundering of Natural Resources' - (13 Mar 2023)

CIVIL

Meghalaya High Court has directed State to prepare a blueprint to maintain condition of roads in State besides working out a stricter set of norms both for checking & control to stop plundering of the natural resources available in the State.

Tags : MEGHALAYA HIGH COURT   NATURAL RESOURCES BLUEPRINT  

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