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Del. Court: Sisodia was Instrumental in Implementation of Excise Policy; Arrest Justified - (13 Mar 2023)

CRIMINAL

Rouse Avenue District Court, Delhi has held that Manish Sisodia was instrumental in formulation and implementation of Delhi excise policy for 2021-22 and that his arrest by Enforcement Directorate in the money laundering case registered was justified.

Tags : ROUSE AVENUE DISTRICT COURT   MANISH SISODIA   EXCISE POLICY   MONEY LAUNDERING  

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