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Orissa HC to State: Provide More Ambulances to Jails - (10 Mar 2023)

CIVIL

Orissa High Court while giving directions for improving the conditions of jails across the State has directed State government to ensure that at least 10 more ambulances are provided to the Prisons Department for use in the jails and sub-jails.

Tags : ORISSA HIGH COURT   JAILS   AMBULANCES  

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