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Kerala HC: Collector Should Oversee Implementation of Solid Waste Management Rules - (09 Mar 2023)

ENVIRONMENT

Kerala High Court while hearing suo motu proceedings initiated in light of fire at Brahmapuram Solid Waste Management Plant, has observed that whatever is being done for implementing Solid Waste Management and Handling Rules, 2016, shall be strictly under intimation of District Collector.

Tags : KERALA HIGH COURT   SOLID WASTE MANAGEMENT RULES   DISTRICT COLLECTOR   BRAHMAPURAM FIRE  

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