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SC Upholds 'Change In Law' Compensation for Adani Power - (07 Mar 2023)

CIVIL

Supreme Court while criticizing State Distribution Companies for taking a stand contrary to that of the Union regarding grant of "Change in Law" compensation to power production companies has upheld 'Change in Law' Compensation for Adani Power.

Tags : SUPREME COURT   ADANI POWER   CHANGE IN LAW   DISTRIBUTION COMPANIES  

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