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JKL HC: Proposal for Live-In to See How Relationship Works Out Not False Promise to Marry - (07 Mar 2023)

CRIMINAL

Jammu and Kashmir and Ladakh High Court has observed that proposal of have live-in relationship to ascertain as to how relationship will work out, show that there was no promise of marriage at the time of initiation of their relationship.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   LIVE-IN RELATIONSHIP   FALSE PROMISE   MARRIAGE  

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