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Del. HC: Language of Web Series ‘College Romance’ Doesn’t Pass Community Test of Common Man - (07 Mar 2023)

MEDIA AND COMMUNICATION

Delhi High Court while observing that language used in web series “College Romance” doesn’t pass community test of common man and transgresses into area of obscenity has stated that use of vulgar language in social media platforms open to children of tender age needs to be taken seriously.

Tags : DELHI HIGH COURT   COLLEGE ROMANCE   OBSCENITY   VULGAR LANGUAGE  

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