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SC Extends Jurisdiction of Committee to Oversee Transfer/Import of Wild Animals in India - (06 Mar 2023)

ENVIRONMENT

Supreme Court has extended jurisdiction and scope of High Powered Committee to oversee transfer/import of wild animals in India as constituted by High Court of Tripura, with modification that Chief Wild Life Warden of State to which issue relates will be the co-opted as Members of Committee.

Tags : SUPREME COURT   HIGH POWERED COMMITTEE   WILD ANIMALS  

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