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Ker. HC: Certificate Issued by Hindi Prachar Sabha Can be Treated as Collegiate Training - (06 Mar 2023)

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Kerala High Court has held that Acharya certificate issued by Kerala Hindi Prachar Sabha can be treated as a collegiate training such as B.T, L.T or B.Ed as provided under Rule 44A of Chapter XIV(A) of Kerala Education Rules.

Tags : KERALA HIGH COURT   HINDI PRACHAR SABHA   COLLEGIATE TRAINING  

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