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SC Upholds Bom HC Order Quashing Rules Prescribing Eligiblity for Consumer Commission Appointments - (03 Mar 2023)

CONSUMER

Supreme Court while upholding Bombay High Court decision to quash provisions of Consumer Protection Rules 2020 prescribing eligibility for Consumer Commission Appointments has held that persons having Bachelor's degree and experience of at least 10 years should be eligible for appointment.

Tags : SUPREME COURT   CONSUMER COMMISSION   APPOINTMENT   CONSUMER PROTECTION RULES  

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