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Brokers to disclose proprietary commodity trading- (Securities and Exchange Board of India) (25 May 2016)

MANU/SDER/0008/2016

Capital Market

The Securities and Exchange Board of India has mandated disclosure of proprietary trading by brokers in the commodity derivatives market to clients. Previous directions regarding disclosure will apply for disclosure.

Relevant : Disclosure Of Proprietary Trading By Broker To Client MANU/SSMD/0052/200

Tags : COMMODITY TRADING   BROKER   DISCLOSURE  

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